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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The National Co-Operative Development Corporation Act, 1962

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
14th March 1963; vide Notification No. G.S.R. 456, dated 14-3-1963, see Gazette of India, Extraordinary, Pt. II, Section 3(i), p. 149.Extended to Sikkim (w.e.f. 26-8-1975) vide S. O. 452(E), dated 26-8-1975.Brought into force in Sikkim (w.e.f. 1-10-1975) vide S. O. 4293, dated 22-9-1975.