Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The National Co-Operative Development Corporation Act, 1962

1. Short title, extent and commencement.

(1)This Act may be called the National Co-operative Development Corporation Act, 1962.
(2)It extends to the whole of India [***] [Omitted by Act 32 of 1973, Section 2]
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
14th March 1963; vide Notification No. G.S.R. 456, dated 14-3-1963, see Gazette of India, Extraordinary, Pt. II, Section 3(i), p. 149.Extended to Sikkim (w.e.f. 26-8-1975) vide S. O. 452(E), dated 26-8-1975.Brought into force in Sikkim (w.e.f. 1-10-1975) vide S. O. 4293, dated 22-9-1975.