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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Places Of Worship (Special Provisions) Act, 1991

(3)The provisions of sections 3, 6 and 8 shall come into force at once and the remaining provisions of this Act shall be deemed to have came into force on the 11th day of July, 1991.