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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in New Okhla Industrial Development Area Building Regulations, 2010

(1)Applicant shall deposit building permit fees as follows:
(i)For all type of buildings Rs. 15.00 per square metre covered area on all floors.
(ii)For layout plan - Re. 1/- per square metre plot area upto for first 4.0ha and Rs. 0.50 per square metre for balance area.