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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(ii) in New Okhla Industrial Development Area Building Regulations, 2010

(ii)For layout plan - Re. 1/- per square metre plot area upto for first 4.0ha and Rs. 0.50 per square metre for balance area.