Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 51 in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974 51. Messrs. Western India Match Co. Ltd. (Chlorate Plant only), Ambernath, District Thana.
