Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(13) in Karnataka Town and Country Planning Act, 1961 (13)[ words and expressions not defined in this Act have the same meaning as in the [Karnataka] [Inserted by Act 14 of 1964 w.e.f. 26.3.1964] Municipalities Act, 1964;]
