Supreme Court - Daily Orders
Smt. Preeti Sharma vs Sh. Anil Sharma on 11 January, 2018
Bench: Kurian Joseph, Amitava Roy
ITEM NO.14 COURT NO.5 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA NO.1472/2017 IN T.P. (C) No(s). 207/2017
SMT. PREETI SHARMA Petitioner(s)
VERSUS
SH. ANIL SHARMA Respondent(s)
(FOR CONDONATION OF DELAY IN FILING APPLICATION FOR RESTORATION ON
IA 128370/2017)
Date : 11-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. R.S. Mishra,Adv.
Mr. Jitendra Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Application for restoration is allowed and the transfer petition is restored to its original number.
Issue notice in the transfer petition. Dasti service, in addition, is granted. In the meantime, there shall be stay of further proceedings in HMA Petition No.856/2016 titled Anil Sharma v. Smt. Preeti Sharma, pending before District Judge, Sirsa (Haryana).
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2018.01.12
15:26:39 IST
Reason: