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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)undertake, assist and encourage the collection, maintenance and publication of statistics, bulletins and monographs on planning and its methodology;