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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in The U.P. Homoeopathic Medicine (Amendment) Act, 1977

(1)The Uttar Pradesh Homoeopathic Medicine (Amendment) Ordinance, 1977 (U. P. Ordinance No. 14 of 1977), is hereby repealed.