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Himachal Pradesh High Court

Hari Singh vs . Dr. Y.S. Parmar University on 5 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Hari Singh vs. Dr. Y.S. Parmar University CWP No.825/2023 .

5.4.2023 Present: Mr. Sahil Verma, Advocate, vice counsel for the petitioners.

Mr. Avinash Jaryal, Advocate, for respondent No.1.

Mr. Anup Rattan, A.G. with Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Addl. A.Gs., Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.

List along with LPA Nos. 8/2021 & 14/2021.

r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 5.4.2023 (pankaj) ::: Downloaded on - 06/04/2023 20:34:35 :::CIS