Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(1)(a) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(a)such person to be known as counting supervisors and counting assistants as he may appoint to assist him in the counting;