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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(3)(c) in Jharkhand Advocates' Welfare Fund Act, 2012

(c)a list of members of the association containing the name, address, age, enrollment number and date of enrollment with the state Bar Council and the ordinary place of practice of each member.