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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(3)(a) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(a)where long term agreements have been executed between the renewable energy generators and the licensee, before setting up of the Commission, the provisions of such agreements shall continue to be applicable;