Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

(4)Meetings of Gram sabha and village panchayat. - (a) Did Gram sabha, meet on 4 occasions as stipulated by Government? If yes, provide briefs about the resolution passed and action taken thereon. If no, what are the reasons. Did Women, Scheduled Caste and Scheduled Tribe members participate-give members of participants.
(b)Number of village panchayat meetings held during the year with dates and how many meetings were ordinary, urgent and special? How many were adjourned for want of a quorum and date of such meeting.