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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(b) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

(b)Number of village panchayat meetings held during the year with dates and how many meetings were ordinary, urgent and special? How many were adjourned for want of a quorum and date of such meeting.