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State of Madhya Pradesh - Section

Section 20 in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

20. Other sources of funds.

(1)The Nigam may receive remuneration for its service including costs of works incurred by the Nigam under this Act and accept gifts, grants, subsidies, donations or any benefactions from the State Government or from any person.
(2)The State Government may also transfer to the Nigam, buildings, land, machinery or any other movable or immovable property for the use of the Nigam on such terms and conditions as the State Government may deem fit.Chapter-V Preparation, Sanction and Execution of Projects