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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1) in The Assam Cattle Diseases Act, 1948

(1)All cattle arriving at quarantine station shall-
(a)be vaccinated against such contagious diseases, as may be notified in this behalf unless the veterinary officer of the station is satisfied that they have been vaccinated against such disease within 8 months immediately preceding their arrival or within such longer periods so preceding as may be prescribed ; and
(b)be marked in the prescribed manner.
Period of detention of cattle at quarantine station. - (2) The period of detention of cattle at a quarantine station for the purpose of inspection and vaccination shall be such as may be prescribed.Assistance of Veterinary Officer for inspection, etc. of cattle. - (3) Every person in charge of cattle shall give reasonable assistance to the veterinary officer of the station and his subordinates for the inspection, vaccination and marking of such cattle.