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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(1)(b) in The Punjab Khadi and Village Industries Board Act, 1955

(b)a schedule of the staff of officers and servants already employed and to be employed during the next year, to the Government in such form as may be prescribed.