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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8)(d) in The Rajasthan Veterinary Council Rules, 1988

(d)The date, the time and the place for counting of votes and for declaration of results which shall be beyond the third day from the date of the poll.
(ii)The notification issued under sub-rule 3(8) (i), shall also invite nomination of candidates for election to the State Council and specify the place at which the nomination papers are to be delivered.