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State of Odisha - Section

Section 50 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

50. Place of suing.

- All proceedings arising out of these Regulations and the agreement made thereunder shall be filed only in such Courts in Orissa under whose jurisdiction the agreement was executed or at Bhubaneswar under the over-all jurisdiction of the Orissa High Court..