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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(b) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(b)[ No cattle shed shall be constructed in an area other than specifically earmarked for the purpose.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]