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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(iii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(iii)Major deviations of load drawal from any interconnection relative to the day ahead estimation of demand furnished by the Licensee to the STU / SLDC.