Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(2) in Chhattisgarh Legal Metrology (Enforcement) Rules, 2011

(2)Legal Metrology Officer who has registered the offence shall not compound that offence :Provided that the Controller may authorize any Legal Metrology Officer for compounding the offence registered by him in certain cases.