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[Cites 0, Cited by 0] [Section 327] [Entire Act]

Union of India - Subsection

Section 327(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)The character of Boys shall be assessed upon their final discharge from the Boy's Training Establishment or on the day they attain the age of 17 years whichever is earlier, and thereafter annually on 31st December.