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Union of India - Section

Section 327 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

327. Character Assessment of Artificer Apprentices and Boys.

(1)The character of all Artificer Apprentices shall be assessed on the day they attain the age of 17 years and thereafter anually on 31st December.
(2)The character of Boys shall be assessed upon their final discharge from the Boy's Training Establishment or on the day they attain the age of 17 years whichever is earlier, and thereafter annually on 31st December.