Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(3)The Deputy Director shall ensure that all instructions and directions issued by the Director and the Joint Director are followed and complied with by all superior officers and enrolled members under his command.