Bombay High Court
Suresh Odhavji Parmar vs The State Of Maharashtra And Anr on 25 March, 2022
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 4264 OF 2021
Vinod Govindji Maru ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
WITH CR. WRIT PETITION NO. 3834 OF 2021 Ila Girish Dholakia ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 4106 OF 2021 Suresh Odhavji Parmar ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3854 OF 2021 Rasilaben Ramesh Dholkiya ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3855 OF 2021 Yogesh Pourushkumar Yagnik ....PETITIONER V/S Page 1/6 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 08:50:29 ::: The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3856 OF 2021 Mukesh Laherchand Mehta ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3857 OF 2021 Anita Amit Shah ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3858 OF 2021 Mukta Batuk Makwana ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3859 OF 2021 Shraddha Kirit Modi ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CR. WRIT PETITION NO. 3861 OF 2021 Bakul Kantilal Desai ....PETITIONER V/S Page 2/6 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 08:50:29 ::: The State Of Maharashtra ....RESPONDENT WITH CR. WRIT PETITION NO. 3863 OF 2021 Bhavin Vasantrai Parekh ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CR. WRIT PETITION NO. 3864 OF 2021 Asha Mukund Hemani ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CR. WRIT PETITION NO. 3865 OF 2021 Saroj Atul Somaiya ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3866 OF 2021 Jignesh Kantilal Shah ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3867 OF 2021 Sudhir Tulsidas Motani ....PETITIONER V/S Page 3/6 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 08:50:29 ::: The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3868 OF 2021 Ashish Bhupendra Mandavia ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3869 OF 2021 Divyesh Krishnakant Acharya ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3870 OF 2021 Bipin Ramniklal Shah ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3872 OF 2021 Punitaben Jitendra Shah ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3873 OF 2021 Maniben Amritlal Shah ....PETITIONER V/S Page 4/6 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 08:50:29 ::: The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3874 OF 2021 Pankaj Trikamdas Mavani ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3875 OF 2021 Shailesh Rameshchandra Dodia ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3876 OF 2021 Pramesh Ramakant Joshi ....PETITIONER V/S The State Of Maharashtra And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 3860 OF 2021 Pankaj Haridas Bathiya ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT WITH CR. WRIT PETITION NO. 3871 OF 2021 Hansa B. Kanakia ....PETITIONER V/S Page 5/6 ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 08:50:29 ::: The State Of Maharashtra And Anr ....RESPONDENT CORAM : HON'BLE JUSTICE REVATI MOHITE DERE J DATE : 25th March, 2022 P.C. :
Due to paucity of time, stand over to 07/04/2022. Interim order, if any, to continue till then.
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