Himachal Pradesh High Court
Oic Ltd. vs . Radha Khachi & Ors. on 1 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
OIC Ltd. Vs. Radha Khachi & Ors.
CMP(M) No.315 of 2023 .
01.06.2023 Present: Dr. Lalit K. Sharma, Advocate, for the applicant.
Ms. Pooja Thakur, Advocate vice Mr. R.S. Chandel, Advocate, for respondents No.1 and 3.
Mr. Ajay Singh Kashyap, Advocate, for respondents No.4 and 5.
The office reports that notice issued to respondent No.2 has been received back unserved with the report that the addressee has died. Learned counsel for the applicant seeks and is granted three weeks' time to take consequential steps in this regard. List thereafter.
Jyotsna Rewal Dua
June 01, 2023 Judge
Mukesh
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