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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Oic Ltd. vs . Radha Khachi & Ors. on 1 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

OIC Ltd. Vs. Radha Khachi & Ors.

CMP(M) No.315 of 2023 .

01.06.2023 Present: Dr. Lalit K. Sharma, Advocate, for the applicant.

Ms. Pooja Thakur, Advocate vice Mr. R.S. Chandel, Advocate, for respondents No.1 and 3.

Mr. Ajay Singh Kashyap, Advocate, for respondents No.4 and 5.

The office reports that notice issued to respondent No.2 has been received back unserved with the report that the addressee has died. Learned counsel for the applicant seeks and is granted three weeks' time to take consequential steps in this regard. List thereafter.




                                                       Jyotsna Rewal Dua




             June 01, 2023                                   Judge
                Mukesh






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