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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Bombay Presidency - Subsection

Section 7(2) in The Bombay Aerial Ropeways Rules, 1959

(2)The carrier shall be furnished with inside and outside illumination, signals and telephonic connections with both station and in the driving station there shall be provided speed indicator and a carrier position indicator to indicate the exact position of the carrier if the sight is bad.