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[Cites 0, Cited by 1] [Section 227(1)] [Section 227] [Entire Act]

State of Andhra Pradesh - Subsection

Section 227(1)(g) in Andhra Pradesh Panchayat Raj Act, 1994

(g)fraudulently or without due authority as the case may be, attempts to do any of the foregoing acts or willfully aids or abets the doing of any such acts.