Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 221] [Entire Act]

Union of India - Subsection

Section 221(3) in The Coal Mines Regulations, 2011

(3)No person except a qualified engineer or mechanic or a competent person under his supervision shall undertake any work on machinery and plant in which technical knowledge or experience is required.Chapter-XVI Extraction of Methane from Coal Seam, Working or Abandoned Coal Mine