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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(8)(c) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(c)Such lists shall be sent to the Appointing Authority together with Annual Confidential Reports/Annual Performance Appraisal Reports and other Service Record of all the candidates included in the list as also of those not selected, if any.