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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(VI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VI)Poor and Backward Category Certificate will remain valid for a period of one year from the date of its issuance and will be applicable in Medical Courses only.