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State of Andhra Pradesh - Section
Section 13 in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012
13. These rates are not applicable for sporting events conducted on commercial lines or sporting events generating Gate ticket / Telecast right / advertisement revenues. Separate order shall be issued for this category.
Rates For Allotment Of Sports Infrastructure For Non-Sporting Activities In Districts| Rupees |
| S.No | Infrastructure | Base Rate per day |
| (1)Vijayawada And Visakhapatnam | ||
| 12345 | Outdoor StadiumIndoor StadiumTennis CourtsSwimming PoolCoaching Venues /Hall (each) | 3000.004000.002000.002500.001000.00 |
| (2)District Head Quarters | ||
| 12345 | Outdoor StadiumIndoor StadiumTennis CourtsSwimming PoolCoaching Venues /Hall (each) | 1500.002000.001000.001500.00500.00 |
| (3)Divisional Head Quarters | ||
| 12345 | Outdoor StadiumIndoor StadiumTennis CourtsSwimming PoolCoaching Venues /Hall (each) | 1000.001500.00500.001000.00250.00 |
| (4)Mandal Head Quarters | ||
| 12345 | Outdoor StadiumIndoor StadiumTennis CourtsSwimming PoolCoaching Venues /Hall (each) | 500.001000.00250.00750.00200.00 |