Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Hpseb & Ors. vs . Manjy Rani & Ors. on 13 September, 2022

Bench: Sabina, Sushil Kukreja

.

HPSEB & Ors. vs. Manjy Rani & Ors.

LPA No. 184 of 2021 13.09.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.

Mr. Varun Thakur, Advocate, for respondent No.1.

Mr. Kunal Thakur, Deputy Advocate General, for respondent Nos. 2 to 4/State.

None for respondent No.5.

Admit.

( Sabina ) Judge (Sushil Kukreja) Judge 13th September, 2022 (reena) ::: Downloaded on - 13/09/2022 20:06:59 :::CIS