Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(5) in The U.P. Harcourt Butler Technical University Act, 2016 (5)He shall get comments for reputed industries of concerned fields for review or change in syllabi of the courses of study to Academic Council in various departments.
