Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 18 in The U.P. Harcourt Butler Technical University Act, 2016

18. The Dean of Continuing Education and Internal Quality Assurance.

(1)The Dean of Continuing Education and Internal Quality Assurance shall be nominated by the Vice-Chancellor, from amongst the Professors of the University. The emoluments, terms and conditions of service and powers and duties shall be such as may be laid down in the Ordinances. He shall work directly under the control of the Vice-Chancellor.
(2)He shall hold office for a term of two years and may be eligible for re-appointment for one consecutive term.
(3)He shall be responsible for Internal Quality Assurance and Continuing Education.
(4)He shall be responsible for overall administration of University Hospital through its Chief Medical Officer.
(5)He shall get comments for reputed industries of concerned fields for review or change in syllabi of the courses of study to Academic Council in various departments.
(6)He shall visit faculty chambers, classes and laboratories, and other entities and write to University Building and Works Committee and others, with information to Vice-Chancellor, for removal of observed deficiencies.