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[Cites 0, Cited by 0] [Section 2(121)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(121)(vii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vii)Multi-storeyed Building or High Rise Building: A building above 4 stories, and/or a building exceeding 15 meters or more in height above the average level of front road.