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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Khadi and Village Industries Commission Rules, 2006

(2)Subject to such delegation, as may be made under the Act or the rules made thereunder, the Chairman shall, -
(a)cause the important papers and matters to be presented to the Commission as early as practicable; and
(b)issue directions as to the method of carrying out the decisions of the Commission.