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Union of India - Section

Section 10 in The Khadi and Village Industries Commission Rules, 2006

10. Powers of the Chairman.

(1)The Chairman shall preside over the meetings of the commission.
(2)Subject to such delegation, as may be made under the Act or the rules made thereunder, the Chairman shall, -
(a)cause the important papers and matters to be presented to the Commission as early as practicable; and
(b)issue directions as to the method of carrying out the decisions of the Commission.