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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(1) in Karnataka Universities of Agricultural Sciences Act, 1963

(1)[The Directors of Instruction] [Substituted by Act 14 of 1986 w.e.f. 1.10.1986.] shall be whole time officers and shall be appointed by the Vice-Chancellor with the approval of the Board.