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State of Karnataka - Section

Section 18 in Karnataka Universities of Agricultural Sciences Act, 1963

18. The Directors of Instruction.

(1)[The Directors of Instruction] [Substituted by Act 14 of 1986 w.e.f. 1.10.1986.] shall be whole time officers and shall be appointed by the Vice-Chancellor with the approval of the Board.
(2)The salary and allowances and other conditions of service of each Director shall be such as may be prescribed.
(3)Each Director shall be responsible to the Vice-Chancellor for all matters concerning the college or colleges under his control.
(4)Each Director shall be responsible for the organisation and conduct of teaching, research and extension education of the college or colleges under his control.
(5)Each Director shall exercise such other powers and perform such other functions as may be prescribed.