Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(5) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002 (5)to ensure that the funds of the endowments of the Mandir are spent according to the wishes, so far as may be known, of the donors;
