Section 11 in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002
11. Duties of the Committee.
- Subject to the provisions of this Act and the rules made thereunder it shall be the duly of the Committee,-(1)to arrange for the proper performance of worship, "puja archana" and the daily and periodical rites of the Mandir;(2)to provide facilities for the offerings o! worship by devotees;(3)to ensure the sale custody of funds, valuables and jewelleries and the preservation and management of the properties vested in the Mandir;(4)to ensure maintenance of order and discipline and proper hygienic condition in the Mandir and proper standard of cleanliness and purity in the offerings made therein;(5)to ensure that the funds of the endowments of the Mandir are spent according to the wishes, so far as may be known, of the donors;(6)to do all such things as may be incidental and conducive to the efficient management of the affairs of the Mandir and the convenience of the worshippers; and(7)to promote any other religious, educational, cultural or charitable activity.
