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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(b) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(b)The Appointing Authority, the disciplinary Authority for the penalties that may be imposed and the Appellate Authority for the various posts in the Institute shall be as specified in Schedule-VIII.