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State of Uttarakhand - Section

Section 51 in Uttaranchal University Act, 2012

51. Expenditure of University during Dissolution.

(1)The existing expenditure for administration of the the University the dissolution of the University under section 50 shall be met out of during the permanent endowment fund, the general fund or the development fund.
(2)If the funds referred to in sub-section (1) are not sufficient to meet the expenditure of the University during the dissolution of the University, such expenditure may be met by disposing of the properties or assets of the University.