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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Uttarakhand - Subsection

Section 51(1) in Uttaranchal University Act, 2012

(1)The existing expenditure for administration of the the University the dissolution of the University under section 50 shall be met out of during the permanent endowment fund, the general fund or the development fund.