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Himachal Pradesh High Court

M/S Bobby Dadri & Another vs . State Of H.P. & Others. on 24 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

M/s Bobby Dadri & another vs. State of H.P. & others.

CWP No.3047of 2022 .

24.05.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioners.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.

CWP No.3047of 2022 & CMP No.5868 of 2022 Further two weeks' time, as prayed for, is granted to the respondents for filing reply.

List on 20.06.2022.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 24, 2022 (reena) ::: Downloaded on - 24/05/2022 20:08:44 :::CIS