Himachal Pradesh High Court
M/S Bobby Dadri & Another vs . State Of H.P. & Others. on 24 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Bobby Dadri & another vs. State of H.P. & others.
CWP No.3047of 2022 .
24.05.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
CWP No.3047of 2022 & CMP No.5868 of 2022 Further two weeks' time, as prayed for, is granted to the respondents for filing reply.
List on 20.06.2022.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 24, 2022 (reena) ::: Downloaded on - 24/05/2022 20:08:44 :::CIS