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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(3)The licensees shall make all reasonable endeavours to ensure that operational constraints in the transmission and/or distribution systems, including metering, communication systems, capacity determination etc. are removed. This shall ensure that every eligible distribution consumer avails of open access facility as per the phasing plan indicated above.